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Manoj vs Smt. Uma
2012 Latest Caselaw 3391 ALL

Citation : 2012 Latest Caselaw 3391 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Manoj vs Smt. Uma on 6 August, 2012
Bench: Prakash Krishna, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 416 of 2010
 

 
Petitioner :- Manoj
 
Respondent :- Smt. Uma
 
Petitioner Counsel :- Someshwari Prasad
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List revised. None is present to press the appeal.

None was also present on 7th December, 2012. It appears that the appellant has no interest in the matter.

Application for condonation of delay in filing the appeal is dismissed in default. Consequently, the appeal is dismissed as barred by time.

        (A.K. Tripathi (II),J)         (Prakash Krishna,J)

Order Date :- 6.8.2012

MK/

 

 

 
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