Kamlesh Kumar Srivastava vs Anjula Srivastava
2012 Latest Caselaw 3390 ALL

Citation : 2012 Latest Caselaw 3390 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Kamlesh Kumar Srivastava vs Anjula Srivastava on 6 August, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 593 of 2006
 

 
Petitioner :- Kamlesh Kumar Srivastava
 
Respondent :- Anjula Srivastava
 
Petitioner Counsel :- Kavindra Singh
 
Respondent Counsel :- Pankaj Rai
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Repeatedly it has been pointed out to the office not to list the cases before the Court wherein the record has not been received. Such matters should be dealt with by the office at their end.

List in the next cause list along with the explanation of Section Officer as to why the case was listed inspite of directions given by the Court earlier.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 6.8.2012

MK/

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