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Mohd. Faraz Kirmani vs Union Of India & Others
2012 Latest Caselaw 3389 ALL

Citation : 2012 Latest Caselaw 3389 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Mohd. Faraz Kirmani vs Union Of India & Others on 6 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37417 of 2012
 

 
Petitioner :- Mohd. Faraz Kirmani
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Om Prakash Awasthi
 
Respondent Counsel :- A.S.G.I.,Shashank Shekhar Singh
 

 
Hon'ble V.K. Shukla,J.

Sri Shashank Shekhar Singh, Advocate has entered appearance on behalf of respondent Nos. 2, 3 and 4. He prays for and is accorded  three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter.

Order Date :- 6.8.2012

SRY

 

 

 
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