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Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 3388 ALL

Citation : 2012 Latest Caselaw 3388 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ... on 6 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 29968 of 2012
 

 
Petitioner :- Smt. Ragini Singh
 
Respondent :- State Of U.P.Thru.It'S Secy. And Another
 
Petitioner Counsel :- B.D.Mishra
 
Respondent Counsel :- C.S.C.,Arun Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Connect with Writ Petition No. 34568 of 2012.

Put up on 14.8.2012 as fresh.

Order Date :- 6.8.2012

OP

 

 

 
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