Abhai Govind Prasad vs D.I.O.S. And Others
2012 Latest Caselaw 3354 ALL

Citation : 2012 Latest Caselaw 3354 ALL
Judgement Date : 1 August, 2012

Allahabad High Court

Abhai Govind Prasad vs D.I.O.S. And Others on 1 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 9787 of 1994
 

 
Petitioner :- Abhai Govind Prasad
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- S.P. Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

This is an application for recalling of the order of Hon. Mr. Justice Abdul Mateen. He is still sitting Judge of this Court. Though he is sitting permanently at Lucknow Bench, Lucknow but is also holding the Court at Allahabad.

In view of the above, whenever he will hold the Court at Allahabad the application may be listed before him.

Order Date :- 1.8.2012

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