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Ashok Gautam & Others vs The Central Administrative ...
2012 Latest Caselaw 997 ALL

Citation : 2012 Latest Caselaw 997 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
Ashok Gautam & Others vs The Central Administrative ... on 27 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64290 of 2008
 

 
Petitioner :- Ashok Gautam & Others
 
Respondent :- The Central Administrative Tribunal Allahabad... & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

As last opportunity, three weeks  and no more time is allowed to file rejoinder affidavit.

List after three weeks showing the name of Shri Sharad Ranjan as counsel for the respondents.

Order Date :- 27.4.2012

R

 

 

 
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