Mahesh Kumar Srivastava S/O Sri ... vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 994 ALL

Citation : 2012 Latest Caselaw 994 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Mahesh Kumar Srivastava S/O Sri ... vs State Of U.P.Through Secretary ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 94 of 2010
 

 
Petitioner :- Mahesh Kumar Srivastava S/O Sri G.L.Srivastava
 
Respondent :- State Of U.P.Through Secretary Panchayat Raj And Others
 
Petitioner Counsel :- Rajiv Singh
 
Respondent Counsel :- C.S.C.,Ram Kumar Singh
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

Learned counsel for the petitioner is not present.

List this case in ordinary course.

Order Date :- 27.4.2012

Suresh

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