Ravi Kant Gupta And Others vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 993 ALL

Citation : 2012 Latest Caselaw 993 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Ravi Kant Gupta And Others vs State Of U.P. Thru Prin. Secy. ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1995 of 2012
 

 
Petitioner :- Ravi Kant Gupta And Others
 
Respondent :- State Of U.P. Thru Prin. Secy. Secondary Edu.Lucknow &Others
 
Petitioner Counsel :- Shiv Nath Tilhari,Om Prakash Nag
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioners prays for and is granted three days' time to implead the Institution concerned where the petitioners are presently working.

Order Date :- 27.4.2012

Suresh

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