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The General Manager (P&A; ) ... vs The Presiding Officer Central ...
2012 Latest Caselaw 992 ALL

Citation : 2012 Latest Caselaw 992 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
The General Manager (P&A; ) ... vs The Presiding Officer Central ... on 27 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 191 of 2010
 

 
Petitioner :- The General Manager (P&A ) Allahabad Bank
 
Respondent :- The Presiding Officer Central Govt. Industrial Tribunal
 
Petitioner Counsel :- Gopal Kumar Srivastava
 
Respondent Counsel :- Anoop Kumar
 

 
Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, list this case in the second week of May, 2012.

Order Date :- 27.4.2012

Suresh

 

 

 
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