Smt. Sadhana Devi And Others vs Ishwari Prasad Jain And Others
2012 Latest Caselaw 99 ALL

Citation : 2012 Latest Caselaw 99 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Smt. Sadhana Devi And Others vs Ishwari Prasad Jain And Others on 10 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 377 of 2012
 

 
Petitioner :- Smt. Sadhana Devi And Others
 
Respondent :- Ishwari Prasad Jain And Others
 
Petitioner Counsel :- Sumit Daga
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellants prays for and is granted two weeks time to file supplementary affidavit.

List after two weeks.

Order Date :- 10.4.2012

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