Smt. Rani W/O Late Mukesh Kumar And ... vs Bank Of Baroda, Thu. Its ...
2012 Latest Caselaw 986 ALL

Citation : 2012 Latest Caselaw 986 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Smt. Rani W/O Late Mukesh Kumar And ... vs Bank Of Baroda, Thu. Its ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 40 of 2010
 

 
Petitioner :- Smt. Rani W/O Late Mukesh Kumar And Another
 
Respondent :- Bank Of Baroda, Thu. Its Chairman,Mandvi House Baroda,Gujrat
 
Petitioner Counsel :- L.K. Pathak,Ram Narayan Yadava
 
Respondent Counsel :- Vinay Shanker
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri L.K. Pathak, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 27.4.2012

Suresh

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