Citation : 2012 Latest Caselaw 985 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- HABEAS CORPUS WRIT PETITION No. - 15542 of 2012 Petitioner :- Smt. Aaisha Parveen @ Kavita Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Bharti Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Ramesh Sinha,J.
At the request of the learned counsel for the petitioner, list on 8.5.2012.
Order Date :- 27.4.2012
N.A.
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