Priyanka Gupta & Another vs State Of U.P. & Others
2012 Latest Caselaw 981 ALL

Citation : 2012 Latest Caselaw 981 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Priyanka Gupta & Another vs State Of U.P. & Others on 27 April, 2012

Bench: Ravindra Singh, Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 19478 of 2012
 

 
Petitioner :- Priyanka Gupta & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sanjay Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ramesh Sinha,J.

The learned counsel for the petitioners prays for and is granted one week time to file supplementary affidavit.

List on 8.5.2012.

Order Date :- 27.4.2012

N.A.

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