Mahendra Prasad Upadhyay S/O Shri ... vs Uttar Pradesh Rajkiya Nirman ...
2012 Latest Caselaw 980 ALL

Citation : 2012 Latest Caselaw 980 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Mahendra Prasad Upadhyay S/O Shri ... vs Uttar Pradesh Rajkiya Nirman ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 101 of 2010
 

 
Petitioner :- Mahendra Prasad Upadhyay S/O Shri Sriram Upadhyay
 
Respondent :- Uttar Pradesh Rajkiya Nirman Nigam Ltd. & Another
 
Petitioner Counsel :- R.C. Tewari
 
Respondent Counsel :- Shishir Jain,S. Jain
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

Order Date :- 27.4.2012

Suresh

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