Mohd. Nazar Khan S/O Late Mohd. ... vs District Basic Edu. Officer ...
2012 Latest Caselaw 979 ALL

Citation : 2012 Latest Caselaw 979 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Mohd. Nazar Khan S/O Late Mohd. ... vs District Basic Edu. Officer ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8115 of 2011
 

 
Petitioner :- Mohd. Nazar Khan S/O Late Mohd. Jafar Khan
 
Respondent :- District Basic Edu. Officer Hardoi & Ors.
 
Petitioner Counsel :- Ashutosh Kumar Srivastava
 
Respondent Counsel :- Prashant Arora
 

 
Hon'ble Devendra Kumar Arora,J.

List after four weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 27.4.2012

Suresh

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