Citation : 2012 Latest Caselaw 972 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 2431 of 2008 Petitioner :- Pappu S/O Ram Bahadur Respondent :- State Of U.P. Petitioner Counsel :- Saurabh Srivastava Respondent Counsel :- G.A. Hon'ble Surendra Vikram Singh Rathore,J.
List in next cause list with previous papers before appropriate Bench.
Order Date :- 27.4.2012
S. Kumar
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