The Commissioner Of Income Tax vs M/S Automobile & General Finance ...
2012 Latest Caselaw 97 ALL

Citation : 2012 Latest Caselaw 97 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

The Commissioner Of Income Tax vs M/S Automobile & General Finance ... on 10 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 82 of 2006
 

 
Petitioner :- The Commissioner Of Income Tax
 
Respondent :- M/S Automobile & General Finance Co. Pvt. Ltd.
 
Petitioner Counsel :- S. Chopra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Affidavit of service filed today is taken on record. Office may submit report regarding limitation within one week.

List after one week.

Order Date :- 10.4.2012

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