Dr. Meena Darbari vs Union Of India And Others
2012 Latest Caselaw 966 ALL

Citation : 2012 Latest Caselaw 966 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Dr. Meena Darbari vs Union Of India And Others on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1790 of 2008
 

 
Petitioner :- Dr. Meena Darbari
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Siddharth Singh,Siddharth Nandan,T.P. Singh
 
Respondent Counsel :- A.S.G.I.,P.S. Baghel,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List before another Bench of which one of us ( Hon. Rakesh Tiwari,J) is not a member after obtaining nomination from Hon. the Chief Justice.

Order Date :- 27.4.2012

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