Ramji Tripathi & Others vs State Of U.P. & Others
2012 Latest Caselaw 965 ALL

Citation : 2012 Latest Caselaw 965 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Ramji Tripathi & Others vs State Of U.P. & Others on 27 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 70239 of 2009
 

 
Petitioner :- Ramji Tripathi & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri Rajeev Misra, Learned counsel for the petitioner submits that the selected candidates are working in High Court and as such he may be permitted to take steps for service upon them.

In view of the submission it is directed that Shri Rajeev Misra, learned counsel for the petitioner shall take steps within one week from today for service upon the respondents no. 4 to 37 through the office of the Registrar General.

List on 3d July, 2012.

In the meantime, the newly impleaded respondents no. 4 to 37 may file their counter affidavit.

Order Date :- 27.4.2012

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