Citation : 2012 Latest Caselaw 963 ALL
Judgement Date : 27 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 1955 of 2012 Petitioner :- Sudhir Singh Respondent :- State Of U.P. Petitioner Counsel :- Rishad Murtaza Respondent Counsel :- Govt.Advocate Hon'ble Surendra Vikram Singh Rathore,J.
List in the week commencing from 7.5.2012
Order Date :- 27.4.2012
S. Kumar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!