Hardeo & Another vs State Of U.P. & Another
2012 Latest Caselaw 945 ALL

Citation : 2012 Latest Caselaw 945 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Hardeo & Another vs State Of U.P. & Another on 26 April, 2012

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8787 of 2009
 

 
Petitioner :- Hardeo & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Mithilesh Kr. Gupta
 
Respondent Counsel :- Govt. Advocate,R.P.S.Yadav
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed by the learned counsel for the petitioners, two weeks' time is granted for filing rejoinder affidavit.

List immediately thereafter.

Till the next date of listing, interim order granted earlier by this Court, shall remain operative.

Order Date :- 26.4.2012

Hasnain

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