C/M Ambedkar Shiksha Niketan And ... vs Asstt. Registrar Firms, Chits And ...
2012 Latest Caselaw 943 ALL

Citation : 2012 Latest Caselaw 943 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

C/M Ambedkar Shiksha Niketan And ... vs Asstt. Registrar Firms, Chits And ... on 26 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 21228 of 2009
 

 
Petitioner :- C/M Ambedkar Shiksha Niketan And Another
 
Respondent :- Asstt. Registrar Firms, Chits And Societies And Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- C.S.C.,A.K.Rai,Irshad Ali
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 26.4.2012

SRY

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