Pramod Kumar Singh S/O Sri Kamlesh ... vs State Of U.P. Thru. Its Secy. Basic ...
2012 Latest Caselaw 941 ALL

Citation : 2012 Latest Caselaw 941 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Pramod Kumar Singh S/O Sri Kamlesh ... vs State Of U.P. Thru. Its Secy. Basic ... on 26 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 374 of 2010
 

 
Petitioner :- Pramod Kumar Singh S/O Sri Kamlesh Singh
 
Respondent :- State Of U.P. Thru. Its Secy. Basic Education And Ors.
 
Petitioner Counsel :- Ajay Pratap Singh,H.G.S.Parihar
 
Respondent Counsel :- C.S.C.,Deepak Srivastava
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 26.4.2012

Suresh

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