Shiv Sharan Tiwari S/O Sri Surya ... vs U.P.Cooperative Bank Limited ...
2012 Latest Caselaw 940 ALL

Citation : 2012 Latest Caselaw 940 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Shiv Sharan Tiwari S/O Sri Surya ... vs U.P.Cooperative Bank Limited ... on 26 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 247 of 2010
 

 
Petitioner :- Shiv Sharan Tiwari S/O Sri Surya Prasad Tiwari And Others
 
Respondent :- U.P.Cooperative Bank Limited Through Its M.D.And Others
 
Petitioner Counsel :- Vikas Singh
 
Respondent Counsel :- C.S.C.,Sudeep Seth,Umesh Kumar Srivastava
 

 
Hon'ble Devendra Kumar Arora,J.

On the request of Shri Vikas Singh, learned counsel for the petitioner, the case is adjourned.

Order Date :- 26.4.2012

Suresh

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