Sageer vs State Of U.P.
2012 Latest Caselaw 94 ALL

Citation : 2012 Latest Caselaw 94 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Sageer vs State Of U.P. on 10 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 691 of 2012
 

 
Petitioner :- Sageer
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dhananjai Singh,Sudhakar Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Sudhakar Mishra, Advocate, contends that he is a counsel for the complainant/informant, but his name has been shown from the side of the applicant.

Registry is directed to reflect the name of Sri Sudhakar Mishra, Advocate, for the complainant in the cause list.

List in next cause list.

Order Date :- 10.4.2012

A.Nigam

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