Ram Das Tyagi And Others vs State Of U.P.& Others
2012 Latest Caselaw 937 ALL

Citation : 2012 Latest Caselaw 937 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Ram Das Tyagi And Others vs State Of U.P.& Others on 26 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 603 of 1998
 

 
Petitioner :- Ram Das Tyagi And Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- R.N. Singh,S.N. Singh
 
Respondent Counsel :- A.K. Yog,A.K. Rai,A.K. Roy,Amit Manohar
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Application (for nomination of Bench) No. 129491 of 2012.

Office may place the matter before Hon'ble the Chief Justice for passing appropriate order.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 26.4.2012

MK/

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