Bhagwan Bux Singh S/O Sri Shiv ... vs State Of U P Thru. Secy. Secondary ...
2012 Latest Caselaw 933 ALL

Citation : 2012 Latest Caselaw 933 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Bhagwan Bux Singh S/O Sri Shiv ... vs State Of U P Thru. Secy. Secondary ... on 26 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 386 of 2010
 

 
Petitioner :- Bhagwan Bux Singh S/O Sri Shiv Kumar Singh
 
Respondent :- State Of U P Thru. Secy. Secondary Education And Ors.
 
Petitioner Counsel :- Ramesh Pandey
 
Respondent Counsel :- C.S.C.,Girish Chandra Verma
 

 
Hon'ble Devendra Kumar Arora,J.

List revised.

No one appears to press this writ petition on behalf of the petitioner.

List in ordinary course.

Order Date :- 26.4.2012

Suresh

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