Vinod Kumar Nishad vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 932 ALL

Citation : 2012 Latest Caselaw 932 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Vinod Kumar Nishad vs State Of U.P. Thru Secy. And Others on 26 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 56545 of 2011
 

 
Petitioner :- Vinod Kumar Nishad
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Hardev Prajapati
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

On the request of Sri Ishwar Chand Pandey, learned standing counsel to comply with the earlier order passed by this Court, two weeks' time is accorded.

List after two weeks.

Order Date :- 26.4.2012

SRY

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