Innovative Institute Of ... vs National Council For Teachers ...
2012 Latest Caselaw 931 ALL

Citation : 2012 Latest Caselaw 931 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Innovative Institute Of ... vs National Council For Teachers ... on 26 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 33376 of 2011
 

 
Petitioner :- Innovative Institute Of Education & Technology & Another
 
Respondent :- National Council For Teachers Education & Another
 
Petitioner Counsel :- Sujeet Kumar,Chhaya Gupta
 
Respondent Counsel :- Rajiv Joshi,Pankaj Srivastava,S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 26.4.2012

SRY

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