Sangita Bala vs V.B.S. Purvanchal University
2012 Latest Caselaw 930 ALL

Citation : 2012 Latest Caselaw 930 ALL
Judgement Date : 26 April, 2012

Allahabad High Court

Sangita Bala vs V.B.S. Purvanchal University on 26 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18842 of 2011
 

 
Petitioner :- Sangita Bala
 
Respondent :- V.B.S. Purvanchal University
 
Petitioner Counsel :- T.B. Pandey,Akhilesh Kumar
 
Respondent Counsel :- Anil Tiwari,S.C.
 

 
Hon'ble V.K. Shukla,J.

Office has submitted report that notice has been returned back with the endorsement that the address mentioned qua respondent No.3 is incomplete. In view of this, learned counsel for the petitioner is directed to furnish the complete address of respondent No.3, within 72 hours from today, and he is further directed to take fresh steps for effecting service on respondent No.3.

List this case on 25.05.2012.

Order Date :- 26.4.2012

SRY

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