Raju Singh vs The State Of U.P
2012 Latest Caselaw 92 ALL

Citation : 2012 Latest Caselaw 92 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Raju Singh vs The State Of U.P on 10 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 198 of 2012
 

 
Petitioner :- Raju Singh
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- R.N Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List on 17.4.2012. Final opportunity.

No further adjournment will be granted.

Order Date :- 10.4.2012

A.Nigam

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