Mohd. Sareef Khan vs State Public Service Tribunal And ...
2012 Latest Caselaw 908 ALL

Citation : 2012 Latest Caselaw 908 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Mohd. Sareef Khan vs State Public Service Tribunal And ... on 25 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 8534 of 1994
 

 
Petitioner :- Mohd. Sareef Khan
 
Respondent :- State Public Service Tribunal And Ors.
 
Petitioner Counsel :- L.S. Srivastava,R.K.Pandey,Vinod Sinha
 
Respondent Counsel :- Sharfuddin Ahmad,M.A.Haseen,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

This cas relates to U.P. Public Service Tribunal and is cognisable by a Division Bench.

List before the appropriate Bench in the next cause list.

Order Date :- 25.4.2012

sks-grade iv

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