State vs D.J.
2012 Latest Caselaw 907 ALL

Citation : 2012 Latest Caselaw 907 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

State vs D.J. on 25 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 36750 of 1994
 

 
Petitioner :- State of U.P. 
 
Respondent :- District Judge, Allahabad and others
 
Petitioner Counsel :- Ganga Prasd
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

This writ petition relates to urban ceiling matter and is cognisable by a Division Bench.

List before appropriate Bench in the next cause list.

Order Date :- 25.4.2012

sks-grade iv

Download the LatestLaws.com Mobile App