Yogendra Pratap Singh vs State Of U.P. & Another
2012 Latest Caselaw 905 ALL

Citation : 2012 Latest Caselaw 905 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Yogendra Pratap Singh vs State Of U.P. & Another on 25 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32208 of 1994
 

 
Petitioner :- Yogendra Pratap Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A. Khare,H.O.K.Srivastava,M.K. Shukla,Manish Singh,Manu Khare
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

The cases of Mr. H.O.K. Srivastava are reportedly adjourned till 5.5.12.

List it immediately thereafter.

Order Date :- 25.4.2012

sks-grade iv

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