Udit Narain And Others vs State Of U.P.And Others
2012 Latest Caselaw 904 ALL

Citation : 2012 Latest Caselaw 904 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Udit Narain And Others vs State Of U.P.And Others on 25 April, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30530 of 1994
 

 
Petitioner :- Udit Narain And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Sankatha Rai
 
Respondent Counsel :- Sc,Manoj Srivastava,S.C.,Vinod Sinha
 

 
Hon'ble Sudhir Agarwal,J.

Cases of Sri Sankatha Rai are reportedly adjourned till 4.5.2012.

List it immediately thereafter.

Order Date :- 25.4.2012

sks-grade iv

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