Tat Prakash Chaudhary vs Central Administrative Tribunal ...
2012 Latest Caselaw 901 ALL

Citation : 2012 Latest Caselaw 901 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Tat Prakash Chaudhary vs Central Administrative Tribunal ... on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47402 of 2009
 

 
Petitioner :- Tat Prakash Chaudhary
 
Respondent :- Central Administrative Tribunal & Others
 
Petitioner Counsel :- Nalin Kumar Sharma
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shiri Govind Saran, learned counsel for the respondents has sent illness slip.

List peremptorily tomorrow i.e. 26.4.2012.

Order Date :- 25.4.2012

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