Ravindra Kumar Dubey vs State Of U.P. & Others
2012 Latest Caselaw 900 ALL

Citation : 2012 Latest Caselaw 900 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ravindra Kumar Dubey vs State Of U.P. & Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46346 of 2009
 

 
Petitioner :- Ravindra Kumar Dubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Hari Pratap Gupta,Ramesh Rai
 
Respondent Counsel :- C.S.C.,R.K. Srivastava,Ravindra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Case is called out in third revision. Shri Hari Pratap Gupta, learned counsel for the petitioner has sent illness slip.

List peremptorily tomorrow i.e. 26.4.2012.

Order Date :- 25.4.2012

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