Mitthoo vs Union Of India & Others
2012 Latest Caselaw 899 ALL

Citation : 2012 Latest Caselaw 899 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Mitthoo vs Union Of India & Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 44124 of 2009
 

 
Petitioner :- Mitthoo
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Ash and the case may be passed over for the day.ok Trivedi
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Case is called out in fourth revision. Shri Govind Saran, learned counsel for the respondents has sent illness slip.

List peremptorily tomorrow i.e. 26.4.2012.

Order Date :- 25.4.2012

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