Anit Kumar Pandey, S/O- Sri ... vs State Of U.P., Thru. Secretary, ...
2012 Latest Caselaw 896 ALL

Citation : 2012 Latest Caselaw 896 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Anit Kumar Pandey, S/O- Sri ... vs State Of U.P., Thru. Secretary, ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 755 of 2010
 

 
Petitioner :- Anit Kumar Pandey, S/O- Sri Sabhajeet Pandey
 
Respondent :- State Of U.P., Thru. Secretary, Secondary Education & Others
 
Petitioner Counsel :- H.G.S.Parihar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 25.4.2012

Suresh

Download the LatestLaws.com Mobile App