Pramod Kumar Singhal And Others vs State Of U.P.Through Principal ...
2012 Latest Caselaw 894 ALL

Citation : 2012 Latest Caselaw 894 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Pramod Kumar Singhal And Others vs State Of U.P.Through Principal ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6122 of 2010
 

 
Petitioner :- Pramod Kumar Singhal And Others
 
Respondent :- State Of U.P.Through Principal Secy.Cooperative Dept.Lko.
 
Petitioner Counsel :- Shri Narayan Pandey
 
Respondent Counsel :- C.S.C.,Rakesh Kumar
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri Rakesh Kumar, learned counsel for the opposite party no.6 is on sanctioned leave till 27.04.2012, the case is adjourned.

List this case in the second week of May, 2012.

Order Date :- 25.4.2012

Suresh

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