Abha Jain vs State Of U.P.Through ...
2012 Latest Caselaw 893 ALL

Citation : 2012 Latest Caselaw 893 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Abha Jain vs State Of U.P.Through ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5472 of 2010
 

 
Petitioner :- Abha Jain
 
Respondent :- State Of U.P.Through Secy.Madhyamik Shiksha Lucknow & Ors.
 
Petitioner Counsel :- Rao Narendra Singh
 
Respondent Counsel :- C.S.C.,Som Kartik
 

 
Hon'ble Devendra Kumar Arora,J.

Issue notices to the newly added opposite parties no. 6 to 9 returnable at an early date.

Steps for service on opposite parties no. 6 to 9 be taken within a week.

Order Date :- 25.4.2012

Suresh

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