Mukhtar Ahmad S/O Sri Ziaullah And ... vs State Of U.P.Through Its ...
2012 Latest Caselaw 890 ALL

Citation : 2012 Latest Caselaw 890 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Mukhtar Ahmad S/O Sri Ziaullah And ... vs State Of U.P.Through Its ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 342 of 2010
 

 
Petitioner :- Mukhtar Ahmad S/O Sri Ziaullah And Others
 
Respondent :- State Of U.P.Through Its Secretary Education (Basic) & Ors
 
Petitioner Counsel :- Sagheer Hasan
 
Respondent Counsel :- C.S.C.,R.P.Verma
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri R.P. Verma, learned counsel for the opposite parties is on sanctioned leave, the case is adjourned.

Order Date :- 25.4.2012

Suresh

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