Uma Shanker vs State Of U.P. And Others
2012 Latest Caselaw 889 ALL

Citation : 2012 Latest Caselaw 889 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Uma Shanker vs State Of U.P. And Others on 25 April, 2012

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 35389 of 2007
 

 
Petitioner :- Uma Shanker
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Gupta
 
Respondent Counsel :- C.S.C.,Anoop Trivedi
 

 
Hon'ble Devi Prasad Singh,J.

List revised. None appeared.

The writ petition is dismissed for non-prosecution.

Order Date :- 25.4.2012

Rizvi

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