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Jiya Lal vs State Of U.P. And Others
2012 Latest Caselaw 885 ALL

Citation : 2012 Latest Caselaw 885 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Jiya Lal vs State Of U.P. And Others on 25 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39668 of 2008
 

 
Petitioner :- Jiya Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.D. Kautilya,Rajjan Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Even inspite of last opportunity  granted  by this Court on  3.4.2012, learned counsel for the respondents has not filed any counter affidavit.

Admit.

List for hearing.

In the meantime, counter affidavit may be filed. Rejoinder affidavit, if any, may also be filed.

Order Date :- 25.4.2012

R

 

 

 
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