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C/M Kisan Adarsh Samiti And ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 882 ALL

Citation : 2012 Latest Caselaw 882 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
C/M Kisan Adarsh Samiti And ... vs State Of U.P. Thru Secy. And Others on 25 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 10500 of 2012
 

 
Petitioner :- C/M Kisan Adarsh Samiti And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- B.L. Yadav
 
Respondent Counsel :- C.S.C.,S.K.Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.4.2012

SRY

 

 

 
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