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Jagannath S/O Kataru vs State Of U.P. Thru Secy. Social ...
2012 Latest Caselaw 880 ALL

Citation : 2012 Latest Caselaw 880 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Jagannath S/O Kataru vs State Of U.P. Thru Secy. Social ... on 25 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 392 of 2010
 

 
Petitioner :- Jagannath S/O Kataru
 
Respondent :- State Of U.P. Thru Secy. Social Welfare & Ors.
 
Petitioner Counsel :- Shailendra Singh Chauhan
 
Respondent Counsel :- C.S.C.,R.P. Verma
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri R.P. Verma, learned counsel for the opposite parties is on sanctioned leave till 27.02.2012, the case is adjourned.

List this case after expiry of the sanctioned leave period.

Order Date :- 25.4.2012

Suresh

 

 

 
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