Gopal Krishna Mishra vs U.P.State Road Transport ...
2012 Latest Caselaw 877 ALL

Citation : 2012 Latest Caselaw 877 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Gopal Krishna Mishra vs U.P.State Road Transport ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5894 of 2010
 

 
Petitioner :- Gopal Krishna Mishra
 
Respondent :- U.P.State Road Transport Corp.Theough Its Chairman Lucknow
 
Petitioner Counsel :- D.K.Shukla
 
Respondent Counsel :- Prabhakar Tiwari
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri Prabhakar Tiwari, learned counsel for the opposite parties is reported to be ill, the case is adjourned.

List again.

Order Date :- 25.4.2012

Suresh

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