C/M Anjuman Chashmaihayat Rehati ... vs State Of U.P. Thru Registrar ...
2012 Latest Caselaw 876 ALL

Citation : 2012 Latest Caselaw 876 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

C/M Anjuman Chashmaihayat Rehati ... vs State Of U.P. Thru Registrar ... on 25 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23479 of 2009
 

 
Petitioner :- C/M Anjuman Chashmaihayat Rehati Trilochal And Another
 
Respondent :- State Of U.P. Thru Registrar Firms, Societies & Chits & Ors.
 
Petitioner Counsel :- Anil Tiwari,K.A. Usmani
 
Respondent Counsel :- C.S.C.,K.C. Kishan Srivastava,S.M.G. Ashgar,V.M. Zaidi
 

 
Hon'ble V.K. Shukla,J.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.4.2012

SRY

Download the LatestLaws.com Mobile App