Lachi Ram Yadav And Others vs Asstt. Registrar, Firms, Chits ...
2012 Latest Caselaw 873 ALL

Citation : 2012 Latest Caselaw 873 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Lachi Ram Yadav And Others vs Asstt. Registrar, Firms, Chits ... on 25 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 57510 of 2010
 

 
Petitioner :- Lachi Ram Yadav And Others
 
Respondent :- Asstt. Registrar, Firms, Chits And Societies And Others
 
Petitioner Counsel :- Pranav Kumar Srivastava,Gajendra Pratap
 
Respondent Counsel :- C.S.C.,M.M. Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.4.2012

SRY

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