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Smt. Shahjahan Bibi W/O Late Mohd. ... vs Food Corporation Of India Thru ...
2012 Latest Caselaw 865 ALL

Citation : 2012 Latest Caselaw 865 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Smt. Shahjahan Bibi W/O Late Mohd. ... vs Food Corporation Of India Thru ... on 25 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 312 of 2010
 

 
Petitioner :- Smt. Shahjahan Bibi W/O Late Mohd. Ismail Khan
 
Respondent :- Food Corporation Of India Thru M.D. & Ors.
 
Petitioner Counsel :- T.B. Singh
 
Respondent Counsel :- Ashutosh Kr. Singh,Pradeep Raje
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri Ashutosh Kumar Singh, learned counsel for the opposite parties is reported to be ill, the case is adjourned.

Order Date :- 25.4.2012

Suresh

 

 

 
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